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Madhya Pradesh High Court

Rinku @ Madan Bhatia vs The State Of Madhya Pradesh on 3 September, 2019

Author: Vishal Mishra

Bench: Vishal Mishra

                                    1                         MCRC-30983-2019
        The High Court Of Madhya Pradesh
                  MCRC-30983-2019
              (RINKU @ MADAN BHATIA Vs THE STATE OF MADHYA PRADESH)

3
Gwalior, Dated : 03-09-2019
      Smt. Monica Mishra, learned counsel for the applicant.
      Shri M M Tripathi, Public Prosecutor for the respondent/State.

Shri Rajneet Khanvilkar, learned counsel for the complainant. Counsel for the State is directed to call for the cross case diary bearing Crime No.472/2019 registered at Police Station Janakganj, District Gwalior by the next date of hearing.

List the matter in the next week along with the cross case diary.

(VISHAL MISHRA) JUDGE Van VANDANA VERMA 2019.09.04 11:48:49 +05'00'