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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(e) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017

(e)The insurance Web Aggregator shall solicit and procure reasonable number of insurance policies commensurate with their resources and the number of authorised verifiers engaged by them.