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[Cites 0, Cited by 0] [Section 78(12)] [Section 78] [Entire Act]

State of Chattisgarh - Subsection

Section 78(12)(l) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(l)Copy of the report sent to the nearest Police Station together with acknowledgement received from the Police Station,