Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(3) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010 (3)The Chairman and Director of the Board shall stand transferred to and absorbed as per the directions of the State Government.
