Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 40(3)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(3)(a) in The Pharmacy Act, 1948

(a)The register shall be brought up-to-date three months before ordinary elections to the State Council are held and copies of this register shall be printed.