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State of Gujarat - Section

Section 8 in Gujarat Biotechnology University Act, 2018

8. Authorities of the University.

- The following shall be the authorities of the University, namely: -
(i)the Chairman;
(ii)the Board of Governors;
(iii)the Academic Council;
(iv)the Advisory Council;
(v)the Finance Committee; and
(vi)such other authorities as may be specified by regulations to be the authorities of the University.