Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 209] [Entire Act] Union of India - Section Section 11 in The Advocates Act, 1961 11. Staff of Bar Council. (1)Every Bar Council shall appoint a Secretary and may appoint an accountant and such number of other persons on its staff as it may deem necessary.(2)The Secretary and the accountant, if any, shall possess such qualifications as may be prescribed.
