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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Odisha - Subsection

Section 62(c) in The Orissa Homoeopathic Regulations, 1972

(c)No candidate is permitted to have in his possession while in the examination hall any book, memorandum of pocket book, note book or paper whatsoever (even if these papers are in no way connected with the subject under the examination) except (i) the question paper, (ii) the Secretary's receipt, (iii) the book provided by the Board for writing out the answer ; and (iv) blotting paper supplied. A candidate disregarding this rule is liable to the penalty mentioned in (a) above.