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State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

16. Monitoring, coordination and behavioral change structure :

(1)The Village Health, Nutrition, Sanitation and Education Committee constituted at the Gram Panchayat level shall be responsible for monitoring the scheme at the village level.
(2)The Child Development Project Officer shall be responsible for monitoring the scheme at the Mandal level.
(3)Project Director Integrated Child Development Services shall be responsible for monitoring the scheme at the district level and assisting the District Implementing Authority.Part-V Penalties