Delhi High Court - Orders
Arun Kumar Bagla vs M/S Scj Plastics Ltd on 22 August, 2022
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2165/2019 & CRL.M.A. 32848/2019 (stay)
ARUN KUMAR BAGLA ..... Petitioner
Through: Mr. Rohit Priya Ranjan, Mr. Rohan
Sandal and Ms. Divya Parashar,
Advocates (through VC).
versus
M/S SCJ PLASTICS LTD ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 22.08.2022 [Through Hybrid Mode]
1. The counsel for the petitioner seeks two weeks time to file the rejoinder. Let the same be filed within two from today with advance copy to the counsel for the respondent.
2. List on 18th November, 2022.
3. Interim orders to continue.
SUDHIR KUMAR JAIN, J AUGUST 22, 2022 N/SD Signature Not Verified Digitally Signed By:HARVINDER KAUR BHATIA Signing Date:25.08.2022 17:33:50