Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Telangana - Subsection Section 48(b) in Telangana Jagirdars Debt Settlement Act, 1952 (b)corruption or misconduct of the Board or any member thereof, in the conduct of the proceedings relating to such decision or award,
