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[Cites 0, Cited by 0] [Section 19B] [Entire Act]

Union of India - Subsection

Section 19B(b) in All India Services (Death-Cum-Retirement Benefits) Rules, 1958

(b)the limits upto which the benefit of insurance cover will be available will be [Rs. 10,000] [Substituted/inserted vide Notification No. 25011/37/80-AIS(II) dated 26.02.1981 (GSR No. 276 dated 14.03.1981)].