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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(1)(v) in The Haryana Canal and Drainage Rules, 1976

(v)No tank shall be so filled when the watercourse used to fill it is in the opinion of the Divisional Canal Officer, in an unsound or unfit condition to supply.