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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Telangana - Subsection

Section 84(2) in Telangana Education Act, 1982

(2)The Government shall have power to direct the payment of salaries of all teachers and members of the nonteaching staff in any private aided institution or class of private aided institutions in such manner and through such agency as the Government may, by order, specify.