Delhi High Court - Orders
Market Association Of Neeti Bagh vs South Delhi Municipal Corporation & Ors on 1 March, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Sudhir Kumar Jain
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 63/2016 & CM APPLs. 27844/2018, 34912/2018
MARKET ASSOCIATION OF NEETI BAGH ..... Appellant
Through:
versus
SOUTH DELHI MUNICIPAL CORPORATION & ORS
..... Respondents
Through: Mr Puneet Jain and Mr Mamnit
Moorjani, Advocates for RWA.
Ms Saroj Bhardwaj, Advocate for
MCD with Mr S.S. Chauhan, AE,
MCD.
Mr Aayush Agarwala, Mr Siddham
Nahata, Mr Auritro Mukherjee and
Mr Bhumika Sharma, Advocate for
R-4
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 01.03.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. The learned counsel for the Corporation submits that approval for two pilot projects have already been granted by the Commissioner, the work would likely to be started within a week and completed within four weeks.
2. In the meanwhile, RWA and representatives of the Society wish to discuss the layout design and offer their suggestions to the Executive Engineer, MCD. They say that they will meet the Executive Engineer Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:03.03.2023 11:32:15 tomorrow i.e. 02.03.2023 at 4 pm.
3. Renotify on 16.03.2023.
NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J MARCH 1, 2023/rd Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:03.03.2023 11:32:15