Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Himachal Pradesh - Subsection Section 7(1) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (1)The Secretary shall exercise such functions as are assigned to him by these Regulations or otherwise by the Chairperson.
