Section 7(4)(e) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

(e)keep in a clean and proper state, remove all filth and refuse and dispose of them at such place and in such manner as the panchayat may direct;

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