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Union of India - Section

Section 308 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

308. Notation of the Award in Service Certificate.

- The award of the Medal with or without gratuity shall be noted on the Service Certificate. In order that the possession of the Medal may not be overlooked when consideration is being given to deprivation of a good conduct badge, the award of the medal shall be noted at the foot of the badge column in addition to the Medal Section of the Service Certificate.