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State of Maharashtra - Section

Section 7 in Maharashtra Minor Mineral Extraction (Development and Regulation)Rules, 2013

7. Prospecting operations to be carried out in accordance with scheme of prospecting.

- Every holder of a prospecting license for minor mineral shall carry out the prospecting operations in accordance with the scheme of prospecting submitted under rule 5 or with such modifications, if any, as intimated under rule 6 or as directed by the Government or any Officer authorised by the Government in this behalf.