Section 42(4)(c) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

[Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act]

(c)any firework to be ignited by his servants within 100 yards of any part of the outer walls or fencing of such building or place; or

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