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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2) in The Post Office Savings Certificates Rules, 1960

(2)Except as provided in sub-rule (3), a 7-year National Savings Certificate (II Issue) or a 7- year National Savings Certificate (III Issue), of any denomination, may be encashed at any time after the expiry of the period of three years from the date of issue