Delhi High Court - Orders
Press Council Of India vs Press Club, Mumbai & Ors on 6 November, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~10 to 12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 1242/2024 & CM APPLs. 75626/2024, 75629/2024 & 64851/2025
PRESS COUNCIL OF INDIA .....Appellant
Through: Mr.Vikramjit Banerjee, ASG with
Mr.T. Singhdev, Mr.Bhanu Gulati,
Ms.Anum Hussain, Ms.Ramanpreet
Kaur, Ms.Yamani Singh and
Ms.Akansha, Advs.
versus
PRESS CLUB, MUMBAI & ORS. .....Respondents
Through: Mr.Akhil Sibal, Sr.Adv with Mr.Salim
A.Inamdar, Ms.Janvi Sindhu and
Mr.Krishnesh Bapat, Advs for R-1.
Mr.Rohan Jaitly, CGSC with Mr.Dev
Pratap Shahi and Mr.Varun Pratap
Singh, Advs for UoI.
11.
+ W.P.(C) 16740/2024 & CM APPLs. 70857/2024 & 65259/2025
EDITORS GUILD OF INDIA .....Petitioner
Through: Mr. Rajshekhar Rao, Sr. Adv. with
Mr.Archit Krishna and
Ms.Meherunnisa Anand Jaitley, Advs.
versus
PRESS COUNCIL OF INDIA & ORS. .....Respondents
Through: Mr.Vikramjit Banerjee, ASG with
Mr.T. Singhdev, Mr.Bhanu Gulati,
Ms.Anum Hussain, Ms.Ramanpreet
Kaur, Ms.Yamani Singh and
Ms.Akansha, Advs for R-1.
12.
+ W.P.(C) 17385/2024 & CM APPLs. 74029/2024 & 65260/2025
WORKING NEWS CAMERAMENS ASSOCIATION .....Petitioner
Through: Mr.Aseem Mehrotra and Ms.Deeksha
Mehrota, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/11/2025 at 22:44:24
versus
PRESS COUNCIL OF INDIA & ANR. .....Respondents
Through: Mr.Vikramjit Banerjee, ASG with
Mr.T. Singhdev, Mr.Bhanu Gulati,
Ms.Anum Hussain, Ms.Ramanpreet
Kaur, Ms.Yamani Singh and
Ms.Akansha, Advs for R-1.
Ms.Shiva Lakshmi, CGSC with
Mr.Amit Acharya, GP.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 06.11.2025
1. Sh. Aseem Mehrotra, learned counsel representing the petitioner in W.P.(C) 17385/2024 has commenced his arguments.
2. List on 10.11.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J NOVEMBER 6, 2025 "shailndra"
This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/11/2025 at 22:44:24