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Union of India - Section

Section 72 in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

72. Work during berthing and shifting of ships .-(1) While ships are being berthed or shifted, no dock work shall be carried out by dock workers in the holds or hatches and on docks.

(2)When ships are being moored, dock workers shall be kept clear of the mooring ropes and, in particular, shall not be allowed to stand in the height of ropes being hauled by capstans.