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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Telangana - Subsection

Section 51(1)(b) in Telangana Urban Areas (Development) Act, 1975

(b)Where the person to be served is a partnership firm, if the document is addressed to the said partnership firm at principal place of business, identifying it by the name or style under which its business is carried on, and is either-
(i)sent by registered post; or
(ii)delivered at the said place of business;