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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Telangana - Subsection

Section 57(2) in Telangana Universities Act, 1991

(2)Upon such repeal, the provisions of sections 8 and 18 of the [Telangana] [Adapted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] General Clauses Act, 1891 (Act 1 of 1891) shall apply.