Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 12 in The Hyderabad Agricultural Debtors Relief Rules, 1957 12. Application under clause (i), sub-section (3) of section 38. - Application under clause (i) of sub-section (3) of section 38 shall be in Form No. 9.
