Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137] [Entire Act] Union of India - Subsection Section 137(4) in The Sikh Gurdwaras Act, 1925 (4)The registers as approved by the Board shall be kept by the committee of the gurdwara to which they relate; and copies thereof shall be kept by the Board.
