Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(6)] [Section 52] [Entire Act] State of Maharashtra - Subsection Section 52(6)(g) in The Maharashtra Village Panchayats Act, 1959 (g)conversing into a stall, shop, warehouse, or godown of any building not originally constructed for use as such or vice-versa;