Prem Pal vs . Hpmft Ltd. on 24 July, 2025

[Cites 1, Cited by 0]

CWPOA No.6287 of 2020 .

24.07.2025 Present: Mr. Rakesh K. Dogra, Advocate, for the petitioner.

Mr. Imran Khan, Advocate, for the respondent.

CMP-T No.380 of 2025 Allowed and disposed of.

CWPOA No.6287 of 2020 Admit.

List in due course.

( Satyen Vaidya ) Judge July 24, 2025 (vt) ::: Downloaded on - 24/07/2025 21:31:05 :::CIS

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