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Delhi High Court - Orders

Gurpreet Singh vs The Chairman, Ntro And Ors on 8 November, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~40
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 941/2020
                                                GURPREET SINGH                                                                   ..... Petitioner
                                                                                      Through:                 Mr. H. P. Chakravorti, Advocate.
                                                                                      versus
                                                THE CHAIRMAN, NTRO AND ORS.                                                      ..... Respondents
                                                                                      Through:                 Mr. Vikram Jetly, CGSC               with
                                                                                                               Ms. Shreya Jetly, Advocate.
                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                             ORDER

% 08.11.2023 It is already 16:20 Hrs.

Re-notify on January 15, 2024.

V. KAMESWAR RAO, J.

ANOOP KUMAR MENDIRATTA, J.

NOVEMBER 08, 2023/R This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 01:23:38