Delhi High Court - Orders
Gurpreet Singh vs The Chairman, Ntro And Ors on 8 November, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 941/2020
GURPREET SINGH ..... Petitioner
Through: Mr. H. P. Chakravorti, Advocate.
versus
THE CHAIRMAN, NTRO AND ORS. ..... Respondents
Through: Mr. Vikram Jetly, CGSC with
Ms. Shreya Jetly, Advocate.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 08.11.2023 It is already 16:20 Hrs.
Re-notify on January 15, 2024.
V. KAMESWAR RAO, J.
ANOOP KUMAR MENDIRATTA, J.
NOVEMBER 08, 2023/R This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 01:23:38