Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 252] [Entire Act] State of Himachal Pradesh - Subsection Section 252(1) in The Himachal Pradesh Municipal Corporation Act, 1994 (1)Accounts of the income and expenditure of the municipality shall be kept in accordance with such rules as may be prescribed.
