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Union of India - Section

Section 63 in Finance Act, 2015

63. Amendment of section 245-O.

- In section 245-O of the Income-tax Act, in sub-section (3), for clause (d), the following clause shall be substituted, namely: -"(d) a law Member from the Indian Legal Service, who is, or is qualified to be, an Additional Secretary to the Government of India.".