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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(iii) in Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974

(iii)[ The single tender system shall be adopted in the case of purchase of material or goods when the estimated value thereof does not exceed Rs. 1000: [Added by Notification dated 22-1-1991.]