Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 23] [Entire Act] State of Kerala - Subsection Section 23(i) in Calicut University Act, 1975 (i)to affiliate institutions in accordance with the terms and conditions of such affiliation prescribed in this Act and the Statutes;
