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[Cites 0, Cited by 0] [Section 22(6)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(6)(c) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(c)The concerned Treasury Officer shall pass the bill after deducting the amount of Managing Committees share as well as the amount of Government's share by book transfer and credit it to the relevant head of the Retirement Benefits Fund.