Section 4 in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015
4. Incorporation of the Council.
- The Council shall be a body corporate by the name "Chhattisgarh Council for Physiotherapy and Occupational Therapy" having perpetual succession and a common seal, with the power to acquire, hold and dispose of properties, both movable and immovable, and shall by the said name sue or be sued.
