Section 95 in The Armed Forces Tribunal (Practice) Rules, 2009
95. Operative portion of the Order.
All orders and directions of the Bench shall be stated in clear and precise terms in the last paragraph of the order. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.
