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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(g) in The Rajasthan Law And Judicial Department Manual, 1952

(g)to represent Government in all cases before the Board of Revenue, Industrial Tribunal or Labour Court, in which his services may be requisitioned by Government;