Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(17) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(17)The Commissioner shall be supplied with a certificate from the engineer (not below the Junior Administrative Grade) responsible for design and construction of the bridge to the effect that welds have been designed in accordance with the IRS Code for Mild Steel Bridges carrying rail, 1972 and executed to the satisfaction of the said engineer.