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State of Tamilnadu - Section

Section 119 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

119.

In recognized schools, every paid teacher shall be engaged under a written agreement with the management terminable on either side with three months' notice or three months' salary in lieu of the agreement shall be in the Form prescribed in Appendix-48:Provided that the teachers belonging to the Catholic religion order enjoying a vow of poverty who are employed in Anglo-Indian Schools, be exempted from executing the agreement prescribed in Appendix 48 of the Code.