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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82(vii) in The M.P. Public Health Act, 1949

(vii)the local authority shall arrange for the food, clothing and other necessaries, of every person suffering from leprosy who is detained in the segregation accommodation, but any such person shall be at liberty to make his own arrangements for his food, clothing or other necessaries;