Rajasthan High Court - Jaipur
Kana Ram Sharma S/O Sitaram Sharma vs State Of Rajasthan on 4 August, 2020
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8244/2020
1. Sanjay Kumar S/o Sh. Bajrang Lal Saini, Aged About 22
Years, Resident Of Babai Khetri, Jhunjhunu, Rajasthan.
(Pursuing Diploma In Medical Lab Technician)
2. Devesh Meena S/o Sh. Satyaveer Meena, Resident Of
Ward No. 2, Marot, Jhunjhunu, Rajasthan. (Pursuing
Diploma In Medical Lab Technician.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical And Health, Govt. Secretariat,
Rajasthan, Jaipur.
2. Director (Public Health), Department Of Medical And
Health, Tilak Marg, C-Scheme, Jaipur, Rajasthan.
3. Rajasthan Subordinate And Minsterial Service Selection
Board, Durga Pura, Jaipur, Rajasthan, Through Its
Secretary.
4. Rajasthan University Of Health Sciences, Through
Registrar Sector- 18, Kumbha Marg, Pratap Nagar, Jaipur,
Rajasthan.
5. Registrar, Rajasthan Para Medical Council, Jaipur Plot No.
6, Everest Colony, Near Apex Mall, Lal Kothi, Jaipur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 7581/2020 Amit Kumar Yadav S/o Shri Ram Chandra Yadav, Resident Of Dagrawali Dhani, Ward No. 6, Mamtori Khurd, Post Navalpura, Via Manoharpur, Tehsil Shahpura, Jaipur (Raj.)
----Petitioner Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Medical And Health, Secretariat, Jaipur.
2. Director, Medical And Health Services, Jaipur.
(Downloaded on 07/08/2020 at 09:16:33 PM)(2 of 33) [CW-8244/2020] 3. Chairman, Rajasthan Subordinate And Ministerial
Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
----Respondents S.B. Civil Writ Petition No. 7427/2020
1. Dharmesh Kumar S/o Sharvan Kumar, Aged About 22 Years, R/o Ward No.25, Ramgarh, Tehsil Ramgarh Shekhawati, District Sikar (Raj.).
2. Mahesh S/o Suresh, Aged About 24 Years, R/o Plot No.110, Indraprasth Colony, Vijaypura, Agra Road, Jaipur(Raj.).
3. Lokesh Kumar Saini S/o Ramcharan Saini, Aged About 21 Years, R/o Mali Bas Bhooda, Tehsil Reni, District Alwar (Raj.).
4. Dinesh Saini S/o Hazari Lal Saini, Aged About 21 Years, R/o Malawas, Post Bidarkha, Tehsil Ramgarh Pachwara, District Dausa (Raj.).
5. Manoj Yadav S/o Shri Ram Yadav, Aged About 20 Years, R/o Kanjipura, Tehsil Bansur, District Alwar (Raj.).
6. Umesh Kumar Sharma S/o Ashok Kumar Sharma, Aged About 21 Years, R/o Choube Ki Dhani, Sanwas, Sikandra, Tehsil Sikrai, District Dausa (Raj.).
7. Rahul S/o Girdhar Singh, Aged About 20 Years, R/o Kheri Devi Singh, Nadbai, Bharatpur (Raj.).
----Petitioners Versus
1. State Of Rajasthan, Through The Principal Secretary, Department Of Medical And Health Services, Secretariat, Jaipur (Raj.).
2. Rajasthan Subordinate Service Selection Board, Through President, State Agriculture Management Institute Campus, Durgapura, Jaipur (Raj.).
3. Registrar, Rajasthan Para Medical Council, Plot No.6, Everest Colony, Near Apex Mall, Lal Kothi, Jaipur(Raj.).
----Respondents
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S.B. Civil Writ Petition No. 7507/2020
1. Manoj Kumar Buri S/o Hajari Lal Buri, Aged About 32 Years, R/o Village Majipura, Post Jagatpura, Via Samod, Tehsil Shahpura, District Jaipur, Rajasthan.
2. Madan Mohan Sharma S/o Ram Prasad Sharma, Aged About 43 Years, R/o Vpo Baman Broda, Tehsil Gangapurcity, District Sawaimadhopur, Rajasthan.
3. Rakesh Kumar Tailor S/o Mool Chand Tailor, Aged About 25 Years, R/o Vpo Hanutiya Vaya Amarsar, Tehsil Shahpura, District Jaipur, Rajasthan.
4. Rakesh Kumar S/o Mahendra Singh, Aged About 32 Years, R/o Plot No. 1, Rameshwar Dham Colony, Murlipura Scheme, Jaipur, Rajasthan.
----Petitioners Versus
1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan, India.
2. Rajasthan Paramedical Council, Through Its Registrar, G-1, Kisan Bhawan, Lal Kothi, Jaipur-302016.
3. The Additional Director (Administration), Medical And Family Welfare Department, Rajasthan, Jaipur.
----Respondents S.B. Civil Writ Petition No. 7517/2020
1. Asif Hussain S/o Altaf Hussain, Aged About 26 Years, R/o B-33, Lajpat Nagar-First, Gramin Police Line, Borkheda, Kota, Rajasthan.
2. Hemant Kumar Poter S/o Brij Mohan Poter, Aged About 23 Years, R/o 3-I-104, Mahaveer Nagar Extension, Ladpura, Kota, Rajasthan.
3. Vikash Mandiwal S/o Arjun Lal Mandiwal, Aged About 27 Years, R/o Mandiwalo Ki Dhani, Kabron Ka Bas, Badhal, Jaipur, Rajasthan.
4. Sandeep Kumar Yadav S/o Surender Singh, Aged About 28 Years, R/o Vpo Bichhala, Tehsil Tijara, District Alwar, Rajasthan.
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5. Sunil Chaklan S/o Santosh Kumar, Aged About 23 Years, R/o Behind Hanuman Park, Ratangarh, District Churu, Rajasthan.
6. Jitendra Modi S/o Hanuman Mal Modi, Aged About 22 Years, R/o Near Sujangarh Railway Station, Ward No. 43, Sujangarh, District Churu, Rajasthan.
7. Hemendar Kumar Berwal S/o Bal Chand Berwal, Aged About 28 Years, R/o Vpo Juliyasar, Tehsil Laxmangarh, District Sikar, Rajasthan.
8. Ms. Saroj Kumari D/o Sagar Mal Dhaka, Aged About 23 Years, R/o Harsawa Bada, Tehsil Fatehpur, District Sikar, Rajasthan.
9. Mujahidul Islam S/o Alanoor Khan, Aged About 23 Years, R/o Near Idgah, Vpo Soorwal, District Sawaimadhopur, Rajasthan.
10. Mahipal Yadav S/o Bastiram Yadav, Aged About 21 Years, R/o Village Bhoopsera, Tehsil Bansur, District Alwar, Rajasthan.
----Petitioners Versus
1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan, India.
2. Rajasthan Paramedical Council, Through Its Registrar, G-1, Kisan Bhawan, Lal Kothi, Jaipur-302016.
3. The Additional Director (Administration), Medical And Family Welfare Department, Rajasthan, Jaipur.
----Respondents S.B. Civil Writ Petition No. 7518/2020
1. Vinay Sharma S/o Rambabu Sharma, Aged About 31 Years, R/o 12-A, Shri Ram Nagar-C, Kalwar Road, Jhotwara, Jaipur, Rajasthan.
2. Ravindra Kumar Lodha S/o Gouri Lal Lodha, Aged About 21 Years, R/o Village Semli, Post Sevri, Tehsil Bakani, District Jhalawar, Rajasthan.
3. Rajesh Mehar S/o Rambabu Mehar, Aged About 23 (Downloaded on 07/08/2020 at 09:16:33 PM) (5 of 33) [CW-8244/2020] Years, R/o Vpo Himmatgarh, Tehsil Pirawa, District Jhalawar, Rajasthan.
4. Rohit Sharma S/o Rajesh Sharma, Aged About 23 Years, R/o Plot No. 90-B, Anand Vihar-A, Dadi Ka Phatak, Jhotwara, Jaipur, Rajasthan.
----Petitioners Versus
1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan, India.
2. Rajasthan Paramedical Council, Through Its Registrar, G-1, Kisan Bhawan, Lal Kothi, Jaipur - 302016.
3. The Additional Director (Administration), Medical And Family Welfare Department, Rajasthan, Jaipur.
----Respondents S.B. Civil Writ Petition No. 7563/2020
1. Naresh Kumar Saini S/o Mahavir Prasad Saini, Aged About 22 Years, Resident Of Vpo Jahaj, Tehsil Udaipurwati, District Jhunjhunu, Rajasthan.
2. Inder Singh Rajput D/o Madan Singh Rajput, Resident Of Near Hanuman Mandir, Udai Kala, Gangapurcity, Distt. Sawai Madhopur, Rajasthan.
3. Dinesh Kumar Saini S/o Shankar Lal Saini, Resident Of Vpo Dhanota, Tehsil Shahapura, District Jaipur.
4. Dilshad Ahmad S/o Mohammad Saleem, Resident Of Near New Masjid, Ward No. 12, Toda Raisingh, Tonk, Rajasthan.
5. Pankaj Singh S/o Vijay Singh, Resident Of Vpo Bichhala, Tehsil Tijara, District Alwar, Rajasthan.
6. Deepak Kumar S/o Prem Kumar, Resident Of Sirauli Dawar, Kiravle, Agra, U.p.
----Petitioners Versus
1. The State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur (Downloaded on 07/08/2020 at 09:16:33 PM) (6 of 33) [CW-8244/2020]
2. The Rajasthan Staff Selection Board, Durgapura, Jaipur Through Its President, Jaipur.
3. Rajasthan Paramedical Council, Through Its Registrar, G-1, Kishaan Bhawan, Lal Kothi, Jaipur.
----Respondents S.B. Civil Writ Petition No. 8025/2020
1. Chaman Kashyap S/o Radheshyam Kashyap, Aged About 21 Years, R/o Idgah Chock, Kashyap Colony, Jhalawar, Rajasthan.
2. Arjun Kumar S/o Shiv Narayan, Aged About 22 Years, R/o Vpo Undwa, Tehsil Ramganjmandi, District Kota, Rajasthan.
3. Mohammad Parvej S/o Hamiduddin, Aged About 22 Years, R/o Imli Gate Ke Pass, Jawahar Colony, Jhalrapatan, Ward No. 5, District Jhalawar, Rajasthan.
4. Aditya Rolaniya S/o Jagdish Prasad Jat, Aged About 21 Years, R/o Ward No. 04, Dhani Kankar Wali, Kant, Jaipur, Rajasthan.
5. Ashish Kumawat S/o Gopal Kumawat, Aged About 22 Years, R/o Ward No. 2, Parsrampura, Sikar, Rajasthan.
6. Gaurav Kumar Badgurjar S/o Rameshwer Singh, Aged About 22 Years, R/o 41, Friends Colony, Sirsi Road, Panchywala, Jaipur, Rajasthan.
7. Mainudeen Chouhan S/o Allahnur Chouhan, Aged About 26 Years, R/o Sadar Bazar, Bari Khatu, Jayal, District Nagaur, Rajasthan.
8. Deepesh Kumar Sharma S/o Radha Krishan Sharma, Aged About 31 Years, R/o 113, Piprau, Arwagarh, District Bharatpur, Rajasthan.
9. Hardev Kumar Singh S/o Harbhajan Singh, Aged About 23 Years, R/o Village Harnera, Tehsil Nadbai, District Bharatpur, Rajasthan.
----Petitioners Versus
1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management (Downloaded on 07/08/2020 at 09:16:33 PM) (7 of 33) [CW-8244/2020] Premises, Durgapura, Jaipur - 302018, Rajasthan, India.
2. Rajasthan Paramedical Council, Through Its Registrar, G-1, Kisan Bhawan, Lal Kothi, Jaipur-302016.
3. The Additional Director (Administration), Medical And Family Welfare Department, Rajasthan, Jaipur.
----Respondents S.B. Civil Writ Petition No. 8028/2020
1. Harshita Mishra D/o Shri Kamal Mishra, Aged About 24 Years, Resident Of 1808/35, Prakash Road, Street Near Goyal Paints, Nagra, Ajmer, Rajasthan - 305001.
2. Kiran Sharma D/o Shri Ramphool Sharma, Aged About 21 Years, Resident Of Gram Harikishanpura, Rajora Ki Dhani, Post Nayla, Jaipur, Rajasthan - 303012.
3. Nitu Choudhary D/o Shri Sewa Ram Choudhary, Aged About 20 Years, Resident Of Lichana, Mithri, Nagaur, Nawa, Rajasthan - 341533.
4. Mohd. Bilal S/o Shri Ashraf Ali, Aged About 19 Years, Resident Of Singad Road, Chand Shaheed School Ke Pass, Ashfaque Nagar, Basni Delima, Nagaur, Basni Rajasthan - 341021.
----Petitioners Versus
1. Rajasthan University Of Health Sciences, Jaipur, Through Its Registrar, Sector -18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur- 302033.
2. Rajasthan Staff Selection Board, Jaipur, Through Its Chairman, At Rajasthan Staff Selection Board, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018 Rajasthan.
3. Sms Medical College, Jaipur Through Its Principal, Jawahar Lal Nehru Marg, Gangawal Park, Adarsh Nagar, Jaipur, Rajasthan 302004.
4. Rajasthan Paramedical Council, Through Its President, House No.- 6-7, Everest Colony, Near Apex Mall, Lal Kothi, Tonk Road, Jaipur - 302015 Rajasthan (Downloaded on 07/08/2020 at 09:16:33 PM) (8 of 33) [CW-8244/2020]
----Respondents S.B. Civil Writ Petition No. 8029/2020
1. Rakhi Sharma D/o Shri Vinod Sharma, Aged About 19 Years, Resident Of Ward-09, Bihar, Sikar, Rajasthan - 332718.
2. Yash Kumar Sharma S/o Shri Pawan Kumar Sharma, Aged About 19 Years, Resident Of Navakala Ki Dhani, Bhahpur Kalan, Jamvaramgarh, Jaipur, Rajasthan - 302028.
3. Vikram Gurjar S/o Shri Prabhu Dayal Gurjer, Aged About 21 Years, Resident Of Salgawali Ki Dhani Achrol Teh- Amer Achrol, Jaipur, Rajasthan - 303002.
4. Surendra Pal Choudhary S/o Shri Sohan Lal Choudhary, Aged About 23 Years, Resident Of Bhukhar Ki Dhani, Kalakh, Jaipur - 303328.
5. Shivshankar Sharma S/o Shri Ramrai Sharma, Aged About 19 Years, Resident Of Aakodiya, Jaipur, Rajasthan - 303901
6. Vikash Samota S/o Shri Ramkishore Samota, Aged About 19 Years, Resident Of Lachcha Samota Ki Dhani, Surajpura At Tootoli, Jaipur, Rajasthan - 303903.
7. Ankit Kumar Sharma S/o Shri Ramesh Chand Sharma, Aged About 20 Years, Resident Of Shri Govindpura, Dausa, Rajasthan - 303503.
----Petitioners Versus
1. Rajasthan University Of Health Sciences, Jaipur, Through Its Registrar, Sector -18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur- 302033.
2. Rajasthan Staff Selection Board, Jaipur, Through Its Chairman, At Rajasthan Staff Selection Board, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018 Rajasthan.
3. Swasthya Kalyan, Institute Of Medical Technology And Nursing, Through Its Registrar, Swasthya Kalyan Bhawan, Institutional Area, Sitapura, Tonk Road, Jaipur - 302022.
(Downloaded on 07/08/2020 at 09:16:33 PM)(9 of 33) [CW-8244/2020] 4. Rajasthan Paramedical Council, Through Its
President, House No.- 6-7, Everest Colony, Near Apex Mall, Lal Kothi, Tonk Road, Jaipur - 302015 Rajasthan.
----Respondents S.B. Civil Writ Petition No. 8030/2020
1. Nagendra Singh Raghav Son Of Shri Ghisa Singh, Aged About 31 Years, Resident Of Village Tawana, Tehsil Neemrana, District Alwar (Raj.)
2. Mukesh Kumar Saini Son Of Shri Rameshwar Prasad Saini, Aged About 31 Years, Resident Of Nali Wali Ki Dhani, Rundal, District Jaipur (Raj.)
----Petitioners Versus
1. State Of Rajasthan, Through Its Principal Secretary, Department Of Medical And Health, Secretariat, Jaipur (Raj.)
2. Rajasthan Para Medical Council, G-1, Kisaan Bhawan, Lalkothi, Jaipur, Through Its Registrar.
3. Director, Medical And Health Department, Swasthya Bhawan, Tilak Marg, Jaipur (Raj.)
4. Secretary, Rajasthan Subordinate And Minsterial Service Selection Board, Rajasthan, Agriculture Management Institute Campus, Durgapura, Jaipur.
----Respondents S.B. Civil Writ Petition No. 8036/2020
1. Megha Sharma D/o Shri Ramdayal Sharma, Aged About 19 Years, Resident Of Ward No.8, Village Devla, Tehsil Maujamaabad, Dudu, Boraj, Jaipur, Rajasthan-303338.
2. Manisha Saini D/o Shri Prem Prakash Saini, Aged About 23 Years, Resident Of Ward No.9, New Bus Stand, Samod, Chomu, Jaipur, Rajasthan-303806.
3. Savita Sharma D/o Shri Nathu Lal Sharma, Aged About 19 Years, Resident Of Narharipura, Tehsil Chaksu, Chak, Chandlai No. 1, Shivdaspura, Jaipur, (Downloaded on 07/08/2020 at 09:16:33 PM) (10 of 33) [CW-8244/2020] Rajasthan-303903.
----Petitioners Versus
1. Rajasthan University Of Helath Sciences, Jaipur, Through Its Registrar, Sector-18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur-302033
2. Rajasthan Staff Selection Board, Jaipur, Through Its Chairman, At Rajasthan Staff Selection Board, State Institute Of Agriculture Management Premises, Durgapura, Jaipur-302018, Rajasthan.
3. Swasthya Kalyan, Institute Of Medical Technology And Nursing, Through Its Registrar, Swasthya Kalyan Bhawan, Institutional Area, Sitapura, Tonk Road, Jaipur-302022.
4. Rajasthan Paramedical Council, Through Its President, House No. 6-7, Everest Colony, Near Apex Mall, Lal Kothi, Tonk Road, Jaipur-302015 Rajasthan.
----Respondents S.B. Civil Writ Petition No. 8007/2020
1. Shiksha Karodiwal D/o Shri Pavitra Karodiwal, Aged About 26 Years, Resident Of Ren Basere Ke Samne, Khai Road, Nayapura, Kota, Rajasthan - 324001.
2. Rakesh Choudhary S/o Shri Kalu Ram Choudhary, Aged About 24 Years, Resident Of Devanda Ki Dhani, Rampura, Dabari, Jaipur, Rajasthan - 303704.
----Petitioners Versus
1. Rajasthan University Of Health Sciences, Jaipur, Through Its Registrar, Sector -18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur- 302033.
2. Rajasthan Staff Selection Board, Aipur, Through Its Chairman, At Rajasthan Staff Selection Board, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018 Rajasthan.
3. Government Medical College, Kota, Through Its Registrar, Rangbari Rd, Sector - A, Rangbari, Kota, Rajasthan 324010.
(Downloaded on 07/08/2020 at 09:16:33 PM)(11 of 33) [CW-8244/2020] 4. Rajasthan Paramedical Council, Through Its
President, House No.- 6-7, Everest Colony, Near Apex Mall, Lal Kothi, Tonk Road, Jaipur - 302015 Rajasthan.
----Respondents S.B. Civil Writ Petition No. 8021/2020
1. Gotam Vaishnav S/o Shri Manmohan Vaishnav, Aged About 20 Years, R/o Sironj Road, Arain, Ajmer, Rajasthan 305813.
2. Suman Nitharwal D/o Shri Chunna Ram, Aged About 21 Years, R/o Gopal Nagar, Runija Road, Shyampura, Nagaur, Rajasthan- 341512.
3. Sunita Kanwar D/o Shri Gopal Singh, Aged About 21 Years, R/o Ranasar, Rasal, Nagaur, Nawa, Rajasthan 341508.
4. Sanwar Lal Kumawat S/o Sharwan Lal, Aged About 22 Years, R/o Adarsh Colony, Peesangan, Ajmer, Rajasthan- 305204.
5. Kamal Kumar Sharma S/o Kailash Chand Sharma, Aged About 21 Years, R/o Ghinoi, Jaipur, Rajasthan- 303801.
6. Nitin Kumar Pareek S/o Madan Mohan Pareek, Aged About 20 Years, R/o Kumhar Mohalla, Lakan Kotadi, Ajmer, Rajasthan- 305001.
7. Sabbir Mohammad S/o Mohammad Habib, Aged About 20 Years, R/o Teliyo Ka Mohalla, Parbatsar, Nagaur, Rajasthan- 341512.
8. Praveen Regar S/o Hanuman, Aged About 20 Years, R/o Shantinagar, Ward No. 44, Sanwatsar, Kishangarh, Ajmer- 305801.
9. Meghraj Teli D/o Nandkishor Teli, Aged About 20 Years, R/o Sehkari Samiti, Arain, Ajmer, Rajasthan- 305813.
----Petitioners Versus
1. Rajasthan University Of Health Sciences, Jaipur, Through Its Registrar, Sector -18, Kumbha Marg, (Downloaded on 07/08/2020 at 09:16:33 PM) (12 of 33) [CW-8244/2020] Pratap Nagar, Tonk Road, Jaipur- 302033.
2. Rajasthan Staff Selection Board, Jaipur, Through Its Chairman, At Rajasthan Staff Selection Board, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018 Rajasthan.
3. J.l.n. Medical College, (Paramedical) Through Its Registrar, Opp. Patel Stadium, Kala Bagh, Ajmer, Rajasthan 305001.
4. Rajasthan Paramedical Council, Through Its President, House No.- 6-7, Everest Colony, Near Apex Mall, Lal Kothi, Tonk Road, Jaipur - 302015 Rajasthan.
----Respondents S.B. Civil Writ Petition No. 8012/2020
1. Aarif Nagori S/o Sh. Imamuddin Nagori, Aged About 28 Years, R/o G-61, Vallabh Garden, Bikaner, Rajasthan- 334001.
2. Asgar Ali S/o Sh. Abdulakim, Aged About 42 Years, R/o Behind Choudhary Dharamkanta, Vaid Magaram Colony, Bikaner, Rajasthan- 334001.
----Petitioners Versus
1. The State Of Rajasthan, Through Its Principle Secretary To Government, Department Of Medical And Health, Government Secretariat, Jaipur.
2. The Rajasthan Paramedical Council, House No. 6, Everest Colony, Lal Kothi, Jaipur-302016 Through Its Registrar.
3. Registrar, Rajasthan Paramedical Council, Jaipur, Near No. 6, Averest Colony, Near Apex Mall, Lal Khoti, Jaipur- 302016
4. Staff Selection Commission, Through Its Secretary, Durgapura, Jaipur.
----Respondents S.B. Civil Writ Petition No. 8015/2020
1. Subhash Barala S/o Shrri Sagar Mal Barala, Aged (Downloaded on 07/08/2020 at 09:16:33 PM) (13 of 33) [CW-8244/2020] About 25 Years, Ward No.2, Baralon Ki Dhani,sargoth, District Sikar Rajasthan
2. Mahendra Singh S/o Gopal Singh, R/o Ward No.2, Dhani Derawali, Post Kansarda, Tehsil Khandela, District Sikar Rajasthan
----Petitioners Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Medical And Health, Government Of Rajasthan, Jaipur
2. Additional Director (Admn.), Medical And Health Services Rajasthan, Jaipur.
3. Rajasthan Staff Selection Bard, State Agricultural Management Institution Premises, Durgapura, Jaipur Through Its Chairman
4. Rajasthan Para Medical Council, Plot No.6, Everest Colony, Near Apex Mall, Lal Kothi, Jaipur Through Its Registrar
----Respondents S.B. Civil Writ Petition No. 7945/2020
1. Kana Ram Sharma S/o Sitaram Sharma, Aged About 27 Years, Resident Of Khanawali Dhani Radhakishanpura, Jaipur (Raj).
2. Satish Chand S/o Jagdish Prasad, Aged About 26 Years, Resident Of Meenapara District Dausa(Raj)
3. Pushpendra Kumar Sharma S/o Shyam Lal Sharma, Aged About 23 Years, Resident Of 3/481 Kala Kuan Housing Board , Alwar (Raj)
4. Ashish Kumar Singhadia S/o Sitaram Singhadia, Aged About 22 Years, Resident Of 43, Dev Nagar C, Sanganer Jaipur (Raj)
5. Ramesh Chand Dhakar S/o Soji Ram Dhakar, Aged About 22 Years, Resident Of Village Devmand Peeplaj, Sawar District Ajmer(Raj)
6. Bhimraj Choudhary S/o Girdhari Lal Choudhary, Aged About 25 Years, Resident Of Jaat Mohalla Nayagaav Tehsil Masuda Satawariya District Ajmer (Raj) (Downloaded on 07/08/2020 at 09:16:33 PM) (14 of 33) [CW-8244/2020]
7. Shahbaj Khan S/o Mohammed Rashid Khan, Aged About 23 Years, Resident Of Near Zama Masjid Naya Bazaar Nimbhahera, Chittorgarh (Raj)
8. Satyanarayan Dhakar S/o Gopal Lal Dhakar, Aged About 22 Years, Resident Of Raghunathpura, Bambori. Pratapgarh(Raj)
9. Manisha Rahtor D/o Gopal Lal Rathor, Aged About 23 Years, Resident Of Ward No. 14 Vyapan Mohalla Bassi Chittorgarh Bassi (Raj)
10. Shubham Pareek S/o Fateh Prakash Pareek, Aged About 21 Years, Resident Of Near Sunaro Ke Mandir, Chittorgarh (Raj)
11. Pradesh Jatav S/o Radheyshyam Jatav, Aged About 24 Years, Resident Of Vajna Kalan Karauli (Raj)
12. Surendra Singh S/o Digamber Singh, Aged About 21 Years, Resident Of Village Dharsoni Bharatpur (Raj)
13. Mukesh Patidar S/o Bherulal Patidar, Aged About 32 Years, Resident Of Makan No. 235 Ward No. 10 Tehsil Neemuch Mohalla Kheriya Bisalwaskalan, Neemuch (Mp)
14. Rajeev Sharma S/o Satyanarayan Sharma, Aged About 25 Years, Resident Of Ward No. 30 Vaidya Colony Ganagpur City Swaimadhpur.
----Petitioners Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Medical And Health Government Secretariat, Jaipur Rajasthan
2. Director (Public Health), Department Of Medical And Health, Tilak Marg, C-Scheme Jaipur
3. Additional Director (Adm), Department Of Medical And Health, Tilak Marg, C-Scheme Jaipur
4. Rajasthan University Of Health Sciences, Through Registrar Sector 18 Kumbha Marg Pratap Nagar, Tonk Road, Jaipur
5. Registrar Rajasthan Para Medical Council Jaipur, Plot No 6 Everest Colony, Near Apex Mall Lal Kothi, Jaipur Rajasthan .
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----Respondents
S.B. Civil Writ Petition No. 8016/2020
1. Sharwan Jajoriya S/o Shri Mul Chand Jajoriya, Aged About 21 Years, R/o Ward No. 24, Behind Indian School Losal, Tehsil Dataramgarh District Sikar.
2. Vikash Godara S/o Ram Raghunath Godara, R/o H-
14-B Sanjay Colony, Rpa Road, Panipech Jaipur.
3. Rajendra Kumar Jat S/o Shri Nahar Lal Jat, R/o Bus Station Kasheer, Ajmer Rajasthan.
----Petitioners Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Medical And Health, Government Of Rajasthan, Jaipur.
2. Additional Director (Administration), Medical And Health Services, Rajasthan, Jaipur.
3. Rajasthan Staff Selection Board, State Agricultural Management Institution Premises, Durgapura, Jaipur Through Its Chairman.
4. Rajasthan Para Medical Council, Plot No.6, Everest Colony, Near Apex Mall, Lal Kothi, Jaipur Through Its Registrar.
5. Mahatma Gandhi University Of Medical Science And Technology, Riico Industrial Area, Sitapura Tonk Road Jaipur Through Its Examination Controller.
----Respondents S.B. Civil Writ Petition No. 8087/2020
1. Abhishek Mittal S/o Om Prakash Mittal, Aged About 26 Years, R/o Mittal Bhawan, Rakesh Iron Road, Behind Aakashwani, Sawai Madhopur (Rajasthan)
2. Hitesh Saini S/o Ganga Ram Saini, Aged About 22 Years, R/o Shri Rampuri Colony, Gupteshwar Road, Dausa Rajasthan
----Petitioners Versus (Downloaded on 07/08/2020 at 09:16:33 PM) (16 of 33) [CW-8244/2020]
1. State Of Rajasthan, Through Secretary, Department Of Medical Education, Government Of Rajasthan, Jaipur.
2. Rajasthan Staff Selection Board, Jaipur Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur, Rajasthan 302018.
3. Rajasthan Paramedical Council, Jaipur Through Its Registrar, Plot No. 6, Everest Colony, Near Apex Mall, Lal Kothi, Jaipur.
----Respondents S.B. Civil Writ Petition No. 8217/2020 Ashu Saini Son Of Shri Khemchand Saini, Aged About 21 Years, Resident Of Dhani Chachawali, Village Sanjay Nagar, Tehsil Khetri, District Jhunjhunu, Rajasthan.
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Medical And Health Services, Government Secretariat, Jaipur, Rajasthan
2. Rajasthan Subordinate And Ministerial Services Selection Board, Durgapura, Jaipur, Rajasthan, Through Its Secretary.
3. Rajasthan Para Medical Council, Jaipur, Through Its Registrar, Plot No. 6, Everest Colony, Near Apex Mall, Lal Kothi, Jaipur.
----Respondents S.B. Civil Writ Petition No. 7996/2020 Savitiri Gurjar W/o Late Shri Mahendra Gurjar, Aged About 24 Years, R/o A-48, Vishnu Vihar, Jagatpura, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Secretary, Medical And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur.
2. The Additional Director (Administration), Medical And (Downloaded on 07/08/2020 at 09:16:33 PM) (17 of 33) [CW-8244/2020] Family Welfare Department, Rajasthan, Jaipur.
3. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises,durgapura, Jaipur- 302018, Rajasthan, India.
4. Rajasthan Paramedical Council, Through Its Registrar, G-1, Kisan Bhawan, Lal Kothi, Jaipur-302016.
----Respondents S.B. Civil Writ Petition No. 8297/2020
1. Neeraj Sharma S/o Omprakash Sharma, Aged About 24 Years, R/o Village Ramnagar, Tehsil Bansur, District Alwar (Raj.)
2. Dinesh Saini S/o Sitaram Saini, Aged About 22 Years, R/o Village Nayan Teh. Shahpura Distt. Jaipur (Raj.)
----Petitioners Versus Chairman, Rajasthan Subordinate And Ministerial Services Selection Board, State Institute Of Agriculture Management Premises, Durgapura, Jaipur
----Respondent S.B. Civil Writ Petition No. 8009/2020
1. Khaim Singh S/o Veer Singh, Aged About 22 Years, R/o Vpo Bacchrain, Tehsil Bhusawar, District Bharatpur, Rajasthan.
2. Vinay Kumar S/o Mahendra Singh, Aged About 22 Years, R/o Nibhera, Teshil Roopwas, District Bharatpur, Rajasthan.
3. Shalu Sarwan D/o Ashok Kumar, Aged About 35 Years, R/o Rajiv Gandhi Colony, Phulera, Jaipur, Rajasthan.
----Petitioners Versus
1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan, (Downloaded on 07/08/2020 at 09:16:33 PM) (18 of 33) [CW-8244/2020] India.
2. Rajasthan Paramedical Council, Through Its Registrar, G-1, Kisan Bhawan, Lal Kothi, Jaipur-302016.
3. The Additional Director (Administration), Medical And Family Welfare Department, Rajasthan, Jaipur.
----Respondents S.B. Civil Writ Petition No. 8298/2020
1. Kanchan Bajya D/o Mohan Lal, Aged About 24 Years, Resident Of Ward No- 8 Mandha Sikar (Raj)
2. Vivek Sen S/o Rajkumar Sen, Aged About 25 Years, Resident Of 63, Nayio Kit Alai Udaipur Shashtri Circle, Udaipur (Raj)
3. Hemant Choubisa S/o Premshankar Choubisa, Aged About 30 Years, Resident Of 583, Holi Chowk Villaged Jhadol Tehsil Sarada Udaipur(Raj)
4. Ajay Haritwal S/o Harphool Haritwal, Aged About 21 Years, Resident Of Govati Palsana Dantaramgarh, Sikar
5. Kapil Jangir S/o Surendra Jangir, Aged About 25 Years, Resident Of Wqard No-7 Jangir Mohalla, Bharounda Khurd, Jhunjhunun
6. Pramod S/o Mahesh Kumar, Aged About 22 Years, Resident Of Ward No- 04 Mankdo Jhunjhunu
7. Sumit Jangir S/o Rajendra Jangir, Aged About 22 Years, Resident Of Bhadunda, Jhunjhunun
8. Vikas Kumar S/o Ashok Kumar, Aged About 26 Years, Resident Of Ward No- 4 Mankdi, Khetri Nagar Jhunjhunun
9. Anoop Kumar S/o Nandlal, Aged About 22 Years, Resident Of Thali, Jhunjhunun
10. Kapil Kumar S/o Nathuram, Aged About 26 Years, Resident Of Ward No- 8 Tateeja Jhunjhunun
11. Sumitra Bajya D/o Mohanlal, Aged About 22 Years, Resident Of Ward No- 8 Mandha, Sikar
12. Sanjay Charpota S/o Shankarlal, Aged About 23 Years, Resident Of Ward No- 2 Villahe Kher Dabra Banswara (Raj) (Downloaded on 07/08/2020 at 09:16:33 PM) (19 of 33) [CW-8244/2020]
13. Ashu Saini S/o Khem Chand, Aged About 21 Years, Resident Of Dhani Chachawali Gram Sanjay Nagar Gadrata Jhunjhunun
14. Tejpal Meghwal S/o Mohba Ram Meghwal, Aged About 27 Years, Resident Of Vpo Chariya Salasar Churu
15. Manoj Kumar S/o Sugar Singh, Aged About 21 Years, Resident Of Sardar Ka Pura Kanchanpuea Meh Tarha Karauli
16. Sunil Gurjar S/o Amar Singh, Aged About 22 Years, Resident Of Village Sundarpura Baseri Rondkala Karauli
17. Kamla D/o Ruparam, Aged About 22 Years, Resident Of Jocheena, Nagaur
18. Bajrang Lal S/o Shrilala Ram, Aged About 24 Years, Resident Of Ward No- 5 Bidas Churu
19. Zishan S/o Mohd Ali Asgar, Aged About 21 Years, Resident Of Chand Bas Ward No- 6 Sujangarh Churu
20. Prerak Laata S/o Virendra Kumar Laata, Aged About 22 Years, Resident Of H. No- 104 Om Prakash Katariya Ke Ghar Ke Pass Ward No- 16 Rajaldesar Churu
21. Sourav Gurjar S/o Sanjay Gurjar, Aged About 20 Years, Resident Of 270, Amarsar Kua Sadul Colony, Bikaner (Raj)
22. Surendra Gurjar S/o Rameshwar Lal Gurjar, Aged About 21 Years, Residet Of Hanumanadhora Tanki Ke Pass Ward No- 14 Sujangarh Churu
23. Ram Sahai Yadav S/o Sitaram Yadav, Aged About 27 Years, Resident Of Bobas Road , Begas, Jaipur
24. Sandeep Jangir S/o Ganpat Lal, Aged About 28 Years, Resident Of Laxmi Nagar South, Parmanand Asharma Ke Pass, Jhotwara Jaipur
25. Sulochanad/o Madan Lal, Aged About 22 Years, Resident Of Dhani Govindpura Shobhasar Churu
26. Chanda Tanwar D/o Dhanraj Tanwar, Aged About 21 Years, Resident Of Ward No- 4 Purani Gopalpura Road , Naliya Bass Sujangarh Churu (Downloaded on 07/08/2020 at 09:16:33 PM) (20 of 33) [CW-8244/2020]
27. Umesh Kumar Mudgal S/o Harinarayan Sharma, Aged About 21 Years, Resident Of Shyam Marriage Ke Pass, Vivek Vihar Colony, Karauli
28. Pawan Sharma S/o Imlesh Kumar Sharma, Aged About 22 Years, Resident Of Shikari Pada Alwar
----Petitioners Versus
1. State Of Rajasthan, Through Principal Secreatry, Department Of Medical And Health Government Secretariat, Jaipur Rajasthan
2. Director (Public Health), Department Of Medical And Health, Tilak Marg, C-Scheme Jaipur
3. Additional Director (Adm), Department Of Medical And Health, Tilak Marg, C-Scheme Jaipur
4. Rajasthan University Of Health Sciences, Through Registrar Sector 18 Kumbha Marg Pratap Nagar, Tonk Road, Jaipur
5. Registrar, Rajasthan Para Medical Council Jaipur Plot No6 Everest Colony, Near Apex Mall Lal Kothi, Jaipur Rajasthan
----Respondents S.B. Civil Writ Petition No. 8252/2020
1. Saurabh Kumar Shandilya S/o Shri Sanjay Kumar Shandilya, Aged About 21 Years, Resident Of Purani Chungi, Agra Road, Jamdoli, Jaipur (Rajasthan) - 302031
2. Prashant Sharma S/o Shri Bachchu Lal Sharma, Aged About 22 Years, Resident Of Mainapura, Bharatpur (Rajasthan) - 321409.
----Petitioners Versus
1. The State Of Rajasthan, Through The Principal Secretary To The Government, Department Of Medical And Health Services, Government Of Rajasthan, Swasthya Bhawan, Jaipur (Rajasthan)
2. Additional Director (Administration), Department Of Medical And Health Services, Swasthya Bhawan, (Downloaded on 07/08/2020 at 09:16:33 PM) (21 of 33) [CW-8244/2020] Jaipur (Rajasthan)
3. Rajasthan Staff Selection Board, Jaipur Through Its Chairman
4. Rajasthan Para-Medical Council, Jaipur Through Its Chairman.
----Respondents S.B. Civil Writ Petition No. 8244/2020
1. Sanjay Kumar S/o Sh. Bajrang Lal Saini, Aged About 22 Years, Resident Of Babai Khetri, Jhunjhunu, Rajasthan. (Pursuing Diploma In Medical Lab Technician)
2. Devesh Meena S/o Sh. Satyaveer Meena, Resident Of Ward No. 2, Marot, Jhunjhunu, Rajasthan. (Pursuing Diploma In Medical Lab Technician.
----Petitioners Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Medical And Health, Govt. Secretariat, Rajasthan, Jaipur.
2. Director (Public Health), Department Of Medical And Health, Tilak Marg, C-Scheme, Jaipur, Rajasthan.
3. Rajasthan Subordinate And Minsterial Service Selection Board, Durga Pura, Jaipur, Rajasthan, Through Its Secretary.
4. Rajasthan University Of Health Sciences, Through Registrar Sector- 18, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
5. Registrar, Rajasthan Para Medical Council, Jaipur Plot No. 6, Everest Colony, Near Apex Mall, Lal Kothi, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 7992/2020
1. Neeraj Kumari D/o Harimohan, Aged About 28 Years, Resident Of Ghatri District Bharatpur (Raj).
2. Pradeep Kumar S/o Bhanwarlal, Aged About 27 Years, (Downloaded on 07/08/2020 at 09:16:33 PM) (22 of 33) [CW-8244/2020] Resiedent Of Madhopura, Ghassu Ka Bas, Sikar (Raj.)
3. Harikishan Patidar S/o Amritlal Patidar, Aged About 23 Years, Resident Of Ward No. 7, Mu Khandiya, Sakarasi, Dungarpur.
----Petitioners Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Medical And Health Government Secretariat, Jaipur Rajasthan
2. Director (Public Health), Department Of Medical And Health, Tilak Marg, C-Scheme Jaipur.
3. Additional Director (Adm), Department Of Medical And Health, Tilak Marg, C-Scheme Jaipur
4. Rajasthan University Of Health Sciences, Through Registrar Sector 18 Kumbha Marg Pratap Nagar, Tonk Road, Jaipur
5. Registrar Rajasthan Para Medical Council Jaipur, Plot No 6 Everest Colony, Near Apex Mall Lal Kothi, Jaipur Rajasthan
----Respondents S.B. Civil Writ Petition No. 7963/2020
1. Krishan Kumar S/o Shri Om Prakash, Aged About 32 Years, R/o Ward No.2 Sadhasar, Bikaner
2. Gajendra Nath S/o Shri Narayan Nath, Aged About 22 Years, R/o Mdv Road, Nathusar Bas, Bikaner.
3. Meena Kunwar D/o Shri Mool Singh, Aged About 26 Years, R/o Rajputo Ka Bas, Khatukara, Pali.
----Petitioners Versus
1. State Of Rajasthan, Through, Principal Secretary, Department Of Medical And Health, Secretariat, Jaipur.
2. Director, Medical And Health Services, Jaipur.
3. Chairman, Rajasthan Subordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
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----Respondents
S.B. Civil Writ Petition No. 7996/2020 Savitiri Gurjar W/o Late Shri Mahendra Gurjar, Aged About 24 Years, R/o A-48, Vishnu Vihar, Jagatpura, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Secretary, Medical And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur.
2. The Additional Director (Administration), Medical And Family Welfare Department, Rajasthan, Jaipur.
3. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises,durgapura, Jaipur- 302018, Rajasthan, India.
4. Rajasthan Paramedical Council, Through Its Registrar, G-1, Kisan Bhawan, Lal Kothi, Jaipur-302016.
----Respondents S.B. Civil Writ Petition No. 7961/2020
1. Bablesh Kumar Meena S/o Shri Rajendra Singh, Aged About 21 Years, R/o Vpo Jhroti, Tehsil Bhusawar, District Bharatpur, Rajasthan.
2. Madan Gopal Meghwal S/o Shri Latur Lal Meghwal, Aged About 21 Years, R/o Village Atru, Tehsil Atru, District Baran, Rajasthan.
3. Jitendra Kumar Garg S/o Shri Ramniwas Garg, Aged About 22 Years, R/o Vpo Dinkata, Tehsil Baseri, District Dholpur, Rajasthan.
4. Dheer Singh Yadav S/o Shri Banshidhar Yadav, Aged About 23 Years, R/o Vpo Jhotwara, Tehsil Amber, District Jaipur, Rajasthan.
5. Rahul Saini S/o Shri Babu Lal Saini, Aged About 22 Years, R/o Ward No. 17, Pathano Ka Bas, Amarsar, District Jaipur, Rajasthan.
6. Shri Ram Gurjar S/o Shri Sunda Ram Gurjar, Aged About 22 Years, R/o Ward No. 11, Vehlod, Jaipur, (Downloaded on 07/08/2020 at 09:16:33 PM) (24 of 33) [CW-8244/2020] Rajasthan.
7. Jitendra Jat S/o Shri Maluram, Aged About 20 Years, R/o Village Kanchanpura, Tehsil Nawan, District Nagaur, Rajasthan.
8. Karishma Kumari D/o Shishram, Aged About 26 Years, R/o Village Posana, Tehsil Udaipurwati, District Jhunjhunu, Rajasthan.
----Petitioners Versus
1. The State Of Rajasthan, Through Its Secretary, Medical And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur.
2. The Director (Public Health), Medical And Health Department, Tilak Marg, C-Scheme, Rajasthan, Jaipur.
3. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan, India.
4. Rajasthan Paramedical Council, Through Its Registrar, G-1, Kisan Bhawan, Lal Kothi, Jaipur-302016.
5. Rajasthan University Of Health Sciences, Through Registrar, Sector-18, Kumbha Marg, Pratap Nagar, Jaipur.
----Respondents S.B. Civil Writ Petition No. 7950/2020
1. Prince Saini S/o Shri Durga Lal Saini, Aged About 21 Years, R/o Plot No. 2 Rahul Vihar, Gayatri Nagar-Iind, Tonk Road, Sanganer, Jaipur, Rajasthan.
2. Ruchika D/o Shri Rajendra Singh, Aged About 23 Years, R/o Adarsh Hostel, India Gate, Sitapura, Sector, 69, Near Amrapali Hotel, Jaipur, Rajasthan.
3. Bimpa Roy D/o Shri Bidhan Chandra Roy, Aged About 21 Years, R/o 242-C, Fetha Ram Ka Tiba, Mohan Nagar, Brahmpuri, Jaipur, Rajasthan.
4. Mohit Kumawat S/o Shri Mukesh Kumawat, Plot No. 8, Shyam Vihar Colony, Gopal Ji Ji Talai, Muhana Mod, (Downloaded on 07/08/2020 at 09:16:33 PM) (25 of 33) [CW-8244/2020] Sanganer, Jaipur, Rajasthan.
5. Khushiram Sharma S/o Shri Mahaveer Sharma, R/o Wzirpura Kalan, Post Shankhana, District Tonk, Rajasthan.
6. Mohammad Aadil Rangrez S/o Shri Abdul Wahid, R/o Plot No. 1, Hatwara Road, Bhairav Nagar, Jaipur, Rajasthan.
7. Vijay Sharma S/o Shri Ramniwas Sharma, R/o Anandpura, Via Jaitpura, Tehsil Chomu, District Jaipur, Rajasthan.
8. Abhilash Bairwa Shri S/o Shri Ramswaroop Bairwa, R/ o Bairwa Ki Dhani, Nahariya Ka Bass, Shivdaspura, Jaipur, Rajasthan.
9. Ajay Kumar Saini S/o Shri Ramji Lal Saini, R/o Shree Ram Bhawan, Nai Kothi, Mohanpura Road, Chandlai, Tehsil Chaksu, District Jaipur, Rajasthan.
10. Deshraj Prajapat S/o Shri Rampal Prajapat, R/o Shyampura, Tehsil Bansur, District Alwar, Rajasthan
11. Mohit Biwal S/o Gajendra Biwal, R/o Mohalla Khatikan, Jamwaramgarh, District Jaipur, Rajasthan
12. Girraj Sharma S/o Banwari Lal Sharma, R/o Narsinghpura, Jaipur, Rajasthan
13. Shubham Sharma S/o Girraj Prasad Sharma, R/o Danau Kalan, Tehsil Bassi, District Jaipur, Rajasthan
----Petitioners Versus
1. The State Of Rajasthan, Through Its Secretary, Medical And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur.
2. The Additional Director (Administration), Medical And Family Welfare Department, Rajasthan, Jaipur.
3. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises,durgapura, Jaipur- 302018, Rajasthan, India.
4. Rajasthan Paramedical Council, Through Its Registrar, G-1, Kisan Bhawan, Lal Kothi, Jaipur-302016.
----Respondents
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(26 of 33) [CW-8244/2020]
S.B. Civil Writ Petition No. 8210/2020 Manisha Seemar D/o Banwari Lal, Aged About 22 Years, R/o Village And Post-Khatushyam Ji, Tehsil-Dantaramgarh, District Sikar Rajasthan
----Petitioner Versus
1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan, India.
2. Rajasthan Paramedical Council, Through Its Registrar, G-1, Kisan Bhawan, Lal Kothi, Jaipur-302016.
3. The Additional Director (Administration), Medical And Family Welfare Department, Rajasthan, Jaipur.
----Respondents For Petitioner(s) : Mr. Vikas Kabra.
Mr. Himanshu Jain.
Mr. Rohit Khandelwal.
Mr. R.N. Sharma.
Mr. Rajesh Chaturvedi.
Mr. Shiraj Yogi.
Mr. R.P. Saini.
Mr. Manish Lawaniya.
Mr. Mahendra Sharma.
Mr. N.S. Sikarwar.
Mr. Amar Kumar.
Mr. Punit Singhvi.
Mr. M.S. Kharra.
Mr. M.S. Raghav.
Mr. R.K. Saini.
Mr. M.K. Goyal Mr. Ashindra Gautam Smt. Prakash Yadav.
Mr. R.K. Sinsinwar for Mr. Kapil Gupta. For Respondent(s) : Mr. Harshal Tholia for Dr. V.B. Sharma, AAG.
Mr. N.G. Narain for Staff Selection Board.
Mr. Bharat Saini, AGC.
Mr. Vivek Tyagi, Dy. G.C. (Downloaded on 07/08/2020 at 09:16:33 PM) (27 of 33) [CW-8244/2020] HON'BLE MR. JUSTICE INDERJEET SINGH Order 04/08/2020 In all these writ petitions since the issues are similar in nature, hence, these writ petitions have been heard together and are being decided by the present common order.
Brief facts of the case are that the respondents issued an advertisement on 12.06.2020 for appointment on the post of Lab Technician/Assistant Radiographer and the last date for submitting the application form was 30.07.2020. Admittedly, all the petitioners in these writ petitions are pursuing their studies of second year Diploma Course of Lab Technician/Assistant Radiographer and their results is awaited and some of the petitioners are appearing in their due papers of the said course.
Counsel for the petitioners submitted that due to Covid-19 problem their examination could not be conducted by the Examination Agency, therefore, they are not at fault for their non-
appearance in the selection process. Counsel further submits that vide order dated 05.07.2020 the State Government has also taken a decision not to conduct the examination and lastly prayed that the petitioners be allowed to participate in the selection process.
Counsel appearing on behalf of the respondents submitted that they have filed reply today in the office and a photocopy of the reply is taken on record and in para No.3 of their reply they have mentioned about the scheme of 'The Rajasthan Medical & Health Subordinate Service Rules, 1965 (hereinafter to be referred as 'Rules of 1965) which provides about the qualifications required for the post of Lab Technician/Assistant Radiographer which reads as under:-
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3. That in order to apply for the above said posts, Applicant must have the requisite qualification as per the schedule of The Rajasthan Medical & Health Subordinate Service Rules, 1965 (as amended time to time) (referred to the "Rules of 1965"). The Department of Personnel, Government of Rajasthan vide amendment notification dated 30.08.2013 prescribe the following qualification:
(a) Lab Technician:
Name of the Post Educational Professional and Post Qualification Lab Technician 1. Senior Secondary in Science with either Biology or Mathematics orits equivalent with diploma in Medical Lab Technician from an institute recoginzed by the State Government/ Central Government/ Rajasthan Para Medical Council; and
2. Registered with Rajasthan Para Medical Council
(b) Assistant Radiographer:
Name of the Post Educational and
Professional
Qualification
Assistant Radiographer 1. Senior Secondary in Science with Biology or Mathematics or its equivalent with Radiography course passed from an institute recognized by the State Government/Central Government/ Rajasthan Para Medical Council.
(The copy of the notification dated 30.08.2013 are marked and enclosed herewith as "Annexure-R1")"
(Downloaded on 07/08/2020 at 09:16:33 PM)(29 of 33) [CW-8244/2020] Counsel further submits that the controversy for the previous selection for the post of Nurse Grade-II has already been considered and decided by the Co-ordinate Bench of this court in the matter of 'Suman Jat and others Vs. The State of Rajasthan and others' (S.B. Civil Writ Petition No.15115/2018 and other connected petitions) wherein while considering the eligibility criteria the Co-ordinate Bench of this court in para Nos.23 to 27 has held as under:-
"23. Looking at the issue from another angle, if the examination of merit is to be considered, the same is based on the marks which a candidate mentions in this on-line application form. For such selections where there is no interview or written examination, a presumption is that the candidates, who already fulfilled the qualification on the last date of application form, they are a separate class from those, who are appearing or have appeared in the final year examination of the course. In view thereof, the candidates of second category cannot claim parity with those who have already appeared and cleared their qualifying examination of the course and have also been registered with the Rajasthan Nursing Council before the last date of submission of the application form.
24. It also needs to be noted that the advertisement specifically mentioned the eligibility of only those candidates who have already been registered with the Rajasthan Nursing Council before the last date of the submission of the application form. Thus, the intention of the employer was clear and unambiguous. Due to this condition, there would be many persons who may not have applied knowing themselves to be not qualified. Merely because this Court, by an interim order, has allowed some candidates to participate in the selection process, would cause discrimination between the similarly situated persons and gives advantage to those alone who have approached this Court. The same would, therefore, be violative of the doctrine of equality.
25. The contention of learned counsel for the petitioners that as the order passed in (Downloaded on 07/08/2020 at 09:16:33 PM) (30 of 33) [CW-8244/2020] Bhanwari & Ors. Vs. State of Raj. & Ors. (supra) has not been challenged before the Division Bench, the same would apply to the candidates, is also found to be misconceived.
It is noticed that the order passed in Bhanwari & Ors. Vs. State of Raj. & Ors. (supra) relies on the earlier order passed in Zaiba & Ors. Vs. The State of Raj. & Ors. (supra), once the effect and operation of the judgment passed in Zaiba & Ors. Vs. The State of Raj. & Ors. (supra), has been stayed, all the consequential judgments which rely upon the order passed in Zaiba & Ors. Vs. The State of Raj. & Ors.(supra), by principles of constructive interpretation, shall remain stayed.
26. Any judgment, which has been stayed by a Division Bench or by a higher Court, cannot be looked into or relied upon for arriving at conclusions as it remains stillborn.
27. In Bedanga Talukdar Vs. Saifudaullah Khan & Ors.: (2011) 12 SCC 85, the Supreme Court has held as under:-
"32. In the face of such conclusions, we have little hesitation in concluding that the conclusion recorded by the High Court is contrary to the facts and materials on the record. It is settled law that there can be no relaxation in the terms and conditions contained in the advertisement unless the power of relaxation in duly reserved in the relevant rules and/or in the advertisement. Even if there is a power of relaxation in the rules, the same would still have to be specifically indicated in the advertisement. In the present case, no such rule has been brought to our notice. In the circumstances, the High Court could not have issued the impugned direction to consider the claim of respondent 1 on the basis of identity card submitted after the selection process was over, with the publication of the select list."
28. In view of above discussions, the questions are answered as under:-
(a) the candidates who are appearing or have appeared for examination for Auxiliary Nurse Midwifery Training Course on the last date of filling up of the application form would not be eligible for consideration for appointment on the post of Female Health Worker;
(b) the qualification as required under the advertisement are to be examined on the last date of submission of application forms as fixed under the advertisement in the cases where the selection is to be done only on the (Downloaded on 07/08/2020 at 09:16:33 PM) (31 of 33) [CW-8244/2020] basis of marks obtained in the qualifying examination, as mentioned in the application form.
27. All the writ petitions are accordingly dismissed. All pending applications also stand dismissed. No costs."
Counsel further relied upon the judgment passed by the Division Bench of this court in the matter of 'The State of Rajasthan and others Vs. Zaiba and others' (D.B. Special Appeal Writ No.252/2019) wherein para Nos. 24 to 27 has been held as under:-
"24. Indubitably, the writ petitioners were not holding the requisite qualification as on the date of submission of the application forms online inasmuch as, at the relevant time, they were pursuing their internship and had not acquired the registration with RPMC after completion of the professional course. Merely because, they were permitted to fill up the application form, notwithstanding that they were not holding the requisite qualification as on the date of the submission of application form online, pursuant to an interim order passed by this Court, no right is created in their favour. The requirement of the eligibility qualification as on the date of the submission of the application form as specified in the advertisement, cannot be relaxed inasmuch as there is no provision in the Rules of 1965 permit such relaxation. Moreover, many more persons who were not having the qualification as on the date fixed for submission of the application form but were in position to obtain the requisite qualification subsequent thereto, might not have even applied for appointment to the post. That apart, if the writ petitioners who are not otherwise eligible to apply for the post, are permitted to participate in the selection process and stand in merit, other persons who were having the requisite qualification as on the date of submission of the application form, may be deprived of the appointment. In the considered opinion of this Court, the cut-off date fixed for the eligibility qualification while initiating the recruitment process needs to the adhered to strictly so as to maintain transparency and fairness in the recruitment process undertaken for public employment.(Downloaded on 07/08/2020 at 09:16:33 PM)
(32 of 33) [CW-8244/2020]
25. At this stage, it is noticed that the learned Single Judge has declared Condition No.6 (ii) of the advertisement as contrary to the Rules of 1965 as amended by Rules of 1999, but then, a perusal of the advertisement reveals that there exists no Condition No. 6 (ii) in the advertisement issued, rather, Clause 6 of the advertisement deals with eligibility and academic qualification, wherein, at serial no.2 the academic/ professional qualification and other eligibility required for the recruitment to the post of Lab Technician is mentioned. However, it is apparent that the learned Single Judge intended to declare that part of Clause 6 as illegal and void, which prescribes that the person applying for recruitment to the post must possess the eligibility qualification as on the date of submission of the application form, which is not found to be correct and justified by us for the reasons mentioned hereinabove.
26. In view of the discussion above, the special appeal deserves to be allowed.
27. Accordingly, the special appeal is allowed. The order under appeal dated 7.5.18 passed by the learned Single Judge is set aside. The writ petition preferred by the respondents-writ petitioners is dismissed. No order as to costs."
Heard counsel for the parties and perused the record.
These writ petitions filed by the petitioners deserve to be dismissed for the reasons; firstly, admittedly, the petitioners were not having the requisite qualification on the last date of submission of the application form i.e. 30.07.2020 for the post in question as required under the Rules of 1965; secondly, the same controversy has already been considered and decided by the Co-
ordinate Bench of this court in the matter of Suman Jat (supra) and also at Principal Seat, Jodhpur in the matter of The State of Rajasthan (supra); thirdly, according to the scheme of Rules the applicant must be registered with Rajasthan Para-Medical Council and none of the petitioners in these writ petitions is registered with the Rajasthan Para-Medical Council.
(Downloaded on 07/08/2020 at 09:16:33 PM)(33 of 33) [CW-8244/2020] In that view of the matter, these writ petitions fail and are hereby dismissed.
(INDERJEET SINGH),J MG/208 (Downloaded on 07/08/2020 at 09:16:33 PM) Powered by TCPDF (www.tcpdf.org)