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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(vi) in The Revised Orissa Old Age Pension Rules, 1989

(vi)Proof of age - If the age of the applicant given in the application is found to be incorrect or doubtful, the Extension Officer/Executive Officer may verify the same from other dependable sources like-