Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 140 in The Indian Post Office Rules, 1933 140. mm x 90 mm with tolerance of +- 2 mm (4)(a)Letter in other than roll form shall be in envelopes of the following sizes, unless its dimension are more than 353 x 250 mm, namely :-
