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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(ii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(ii)to appoint from time to time, Professors, Readers, Lecturers, other members of the teaching staff, the Librarian and such other members of the teaching staff as may be necessary on the recommendations of the Selection Committee [constituted under Section 25 in such manner as may be prescribed] [Substituted for 'constituted by regulations for the purpose' by U.P. Act 35 of 2006, Section 5.];