Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Bihar - Subsection Section 88(3) in Bihar Inland Vessels Rules, 2013 (3)A vessel aground shall exhibit in addition to the lights prescribed in para (1) or (2), where they can best be seen.(a)two all-round red lights in a vertical line,(b)three balls in a vertical line by day.
