Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act] Union of India - Subsection Section 8(6)(i) in The Indian Forest Service (Pay) Rules, 2016 (i)the member of the Service concerned should have been approved by the State Government for appointment to the said Level during the relevant period;