Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(17) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977 (17)Grant-in-aid shall not be sanctioned to such of the institutions which have failed to comply with the conditions of the grant-in-aid rules in the past.
