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[Cites 2, Cited by 0]

Calcutta High Court (Appellete Side)

Shouchab Biswas vs The State Of West Bengal & Ors on 23 April, 2024

Author: Aniruddha Roy

Bench: Aniruddha Roy

A-103-105 23.4.2024                       WPA 4536 OF 2020
  Sc      Ct. no.22                               with
                                        I.A. No. CAN 1 OF 2020
                                                  -------

Shouchab Biswas Vs. The State of West Bengal & Ors.

With WPA 4537 OF 2020 with I.A. No. CAN 1 OF 2020

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Manas Mondal Vs. The State of West Bengal & Ors.

With WPA 4538 OF 2020 with I.A. No. CAN 1 OF 2020

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Jyotsna Bar Vs. The State of West Bengal & Ors. Ms. Asmita Mitra .....For the Petitioners in all the writ petitions On the prayer of Ms. Asmita Mitra, learned advocate appears for the petitioners, these writ petitions shall appear under the heading "Hearing (Secondary)" in the Combined Monthly List of July, 2024.

None appears for the respondents. 2 The petitioners shall serve notice along with a copy of today's order upon the respondents and shall file an affidavit-of-service when these matters shall be taken up next.

ACO A photocopy of this order be kept with the records of each of these writ petitions.

(Aniruddha Roy, J.)