Section 34(1)(f) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

(f)All matters which by this Act, the Statutes or the Ordinances are to be or may be provided for by Regulations.

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